Andhra Pradesh High Court - Amravati
S. Surekha vs Tirumala Tirupati Devasthanam on 25 August, 2022
waenererntnde f 2882 } iN THE HIGH COURT OF ANDHRA PRADESH AT AMNARAVATI iSpectal Original durisdiction} THURSDAY, THE TM VENTY FIFTH DAY OF ALIGUST . TWO TROG SAND AND TWENTY TYO : 'PRESENT: THE HONOURABLE SRi JUSTICE TARLADA RAJASEKHAR RAO ~~ WRIT PETITBON NG: 23800 OF 2024 Between: a 13> Stfekhe Dfo Vo Shivarama, Aged 43 years, Gon. OTP Onerator, (0 Chief Eck TTO Press Gompound, Rio [No S188) 4, * alkuntapurat Tirumat- BA7SO2, Chittoor Dietrist. ZR, Nien ala Dev, Dfo T. Ponnambalam, Aged 40 yaars, Occ. DTP Operator, O/0 Chief Edifier, TTO Presa OQempourd, Avo O.No. 18-1767, Bhavani Nagar, wo Trup ath JPSOT, Crittear District. "3. M. Reddy Prasad, Slo M. Reddenna, Agad RO years, Chief Editor, TT Press Compound, Rio D.Ng 43-77 Tirupat3775014, Chittoor District, _&) M. Manasa, Dfo N. Mohan Kumar, Aged 21 years, Occ. EYP erator, WO Chief Edt tar, TYD Press Canmore, Rio DANO 12-S-890D2, BO. Nagar, Tirupat- Sd78O1, Chittoor District. §. 5. Vaishnavi, Ofo Late R. Sundararajan, Aged 45 years, Gos. DTP Operatar, O40 "Chief Editor, TTD Press Compound, R/a O.No.?7-146, RB. No Mada Street, Thupal-5 1751, Chittoor District, 6. M. Subbarathnamyne, DYo Late M. Gangaiah, Aged 38 years, Ges. DTP . Operator, VO Chief Editar, TTD Press Compound, Rio D.Na.4-8-28, N. S. BLN. a Colony, Boommagunta, Trupat-S47 501, Chittoor District, J. Naruna, vo J. Salbab, Aged 38 years, Occ. DTP Operator, 0/0 Chief Editor TTD Press Compound, Rie D.No.5-96/2, Ketlanali, Near Kalakanda Factary, Tiupall Urban}-5 7750), Chiteor District & AR, Chandrasekhar, So A. Ramaswamy, Aged 34 years, Occ. OTP Operator, Qo Chief Edvfior, TTD Press Compound, Rio D.No. 18-9, Viavnakapurarn (VEP}, Satravada (M}, Pin-S 17592, Chittoor (Netrict oc, DTP Onerator, O/o emi Floor, Ginpuram, es ~ Patitioners AND Trumatia Tirupati Devasihanam, Rep. by its Executive Officer, Tirupall, Chitoor Sistriot, Respondent Petition under Anicls 220 of the Canstiution of india praying that in the crounstances stated in the affidavit led therewith, the High Court may be pleased to direct the re apandent organization to requiavise the services of the petitioner as OTR Operator w.el the daie on which they were engaged by the TTD with all consequential benefis and / or io pay the minimum me scale aitached fo ihe post of DTP Operator with ali consequential benefits by holding the action of thea respondents in net ceing so, while extanding such benevits to several othars, who are aimiarly slacead, ag bad, iflegal, arbitrary, discriminatory, unfair and unconstitufional by issuance of Writ of Mandamus or to issue a Wirt, Order or Hrectiori in the interest of justice iA NOS OF 2024 Petition under Section 157 CPC praying that In the circumstances stated wy the affidaviL ti tec in surmart of the writ setition, the + High Court may be pleased to direct the Fesponds: nt Devasthanam fo reconsider the claim of the peliioners fae reguiarization ancl / ar minimum tme scaie and offer parks such as DA, HRA, PCA, CCA and other benefits @ic, panding disposal of WP 23800 of 2081, on the fle of the High Cant Phe . iA NOc 2 OF 202) Safition under Section 157 ORC praying that in the clrcumetances alated tha affidavit fled in auppart af the writ petition, the High Court may be gieasead fo direct ine respondent Devasthanan not é9 disturb the pationers and not to changs the aeaias of the patitioners and continue fo engage them wih same corsiftions existing as of now, pending disposal af WF 33800 af 2021, on ihe Me of the High Court The geliian coming on for hearing, upan serusing fhe F Satiion ard he afficavit ed a and the High Court Order di 20.10, BORT, U2 7.2021, 23.7 1 RON 27 4-9hee . BRGati22 SOP OS. 2022 upon MEANY the ar vguments of Sr J ; Sudhest Advocate for the Pelilioners, 3! sad Simi C Sindhu Kumar Stareling counsel for TYE for Responder sfthe Gout mnade the folleaving. ORDER:
interim Order.graiited eariier is extended far a period of six (8) weeks. Post after three (3) weeks along with LE. No. S746 of 2022, WP. No. 1807 af 2022 and WLP. No. 8577/2023. aa Sdi- A VNAY BABU.
ASSISTANT REGISTRAR"
AYRES COP YH .
For SECTION OFFICER Te, 4 Ome CC to SR) J SUDHEER Advocate fOr UC] ~ One CC to SRL CO SINDRY SUMAR! SC for TTD, High Court of ALP. af Armaravati fOPUCI 3, Gne spare copy niy NIGH COURT TRR I DATED 25 08.2022 Poat after three iS} waake along with WLP. No, SPO of 2022, WLP. No. 4587 of 4023 and WAP. No, BST 7/2022. ORDER WP. Ne. 23888 of 2025 interim order granted earlier is extended