Allahabad High Court
Lakhmi Chand Patwari College Of ... vs State Of U.P. And Others on 21 July, 2011
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 40118 of 2011 Petitioner :- Lakhmi Chand Patwari College Of Education & Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Neeraj Tiwari Respondent Counsel :- C.S.C.,Anurag Khanna,R.A. Akhtar Hon'ble V.K. Shukla,J.
Supplementary affidavit filed today is taken on record.
Learned standing counsel has accepted notice on behalf of respondent No.1. Sri Anurag Khanna, Advocate has entered appearance on behalf of respondent Nos. 2 and 3. Sri R.A. Akhtar, Advocate has entered appearance on behalf of respondent Nos. 4 and 5, whereas Sri Vivek Verma, Advocate has entered appearane on behalf of respondent No.6.
Each one of the respondents is granted one month's time to file counter affidavit.
List this petition after one month along with record of writ petition No.57977 of 2010, showing the names of respective counsel along with cause title.
Order Date :- 21.7.2011 SRY