Supreme Court - Daily Orders
Pappathi @ Kuppathal vs The State By Inspector Of Police And Ors. ... on 14 November, 2019
Bench: D.Y. Chandrachud, Ajay Rastogi
ITEM NO.102 COURT NO.9 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s).2024/2008
PAPPATHI @ KUPPATHAL Appellant(s)
VERSUS
THE STATE BY INSPECTOR OF POLICE
CB CID, DINDIGUL & ORS. ETC. Respondent(s)
Date : 14-11-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE AJAY RASTOGI
For Appellant(s) Ms. Ruhini Dey,Adv.
Mr. S. Ravi Shankar,AOR
For Respondent(s) Mr. R. Basant,Sr.Adv.
Mr. P.R. Kovilan,Adv.
Ms. Lakshmi K.G.,Adv.
Ms. Pon Preethi,Adv.
Mrs. Geetha Kovilan,AOR
Mr. M. Yogesh Kanna,AOR
Mr. S. Raja Rajeshwaran,Adv.
UPON hearing the counsel the Court made the following
O R D E R
As requested, list on 21.11.2019.
(Saroj Kumari Gaur) (Sarita Purohit)
Branch Officer AR-cum-PS
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2019.11.16
12:02:24 IST
Reason: