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[Cites 0, Cited by 0] [Section 28A] [Entire Act]

State of Rajasthan - Subsection

Section 28A(10) in The Rajasthan Police Service Rules, 1954

(10)Except as otherwise expressly provided in this rule, the conditions of eligibility for promotion, constitution of the Committee and procedure for selection shall be the same as prescribed elsewhere in these Rules.