Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(a) in Bihar Neera (Unfermented Juice of Palms) Rules, 2017 (a)In case the tapper draws sap or any produce from the tree to be converted to an intoxicant or alcoholic drink or any liquor product.
