Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(2) in Goalpara Tenancy Act, 1929

(2)The exclusion from the operation of this Act, by notification under Clause (ii) of sub-Section (2) of Section 1, of any area referred to in that clause, shall not affect any right, obligation or liability previously acquired, incurred or accrued, in reference to such area or part thereof.