(m)"street" includes any way, road, lane, square, court, alley, passage or open space, whether a thoroughfare or not, over which the public have a right of way, and also the roadway and footway over any public bridge or causeway; and(ma)[ "transmission license" means a license granted under Part II-A to transmit energy; [ Inserted by Act 22 of 1998, Section 2 (w.e.f. 31.12.1998).](mb)"transmission licensee" means a person who holds a transmission license;(mc)"transmit" means conveyance of energy by means of transmission lines and the expression "transmission" shall be construed accordingly;]
