Delhi High Court - Orders
Sharp Business Systems (India) Private ... vs Union Of India & Ors on 17 October, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6716/2021
SHARP BUSINESS SYSTEMS (INDIA) PRIVATE LIMITED
......Petitioner
Through: Mr Anant Mann, Advocate.
versus
UNION OF INDIA & ORS. ......Respondents
Through: Ms Suhani Mathur, Advocate for Mr
Harpreet Singh, Sr. Standing Counsel.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE TARA VITASTA GANJU
ORDER
% 17.10.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. At request of Ms Suhani Mathur, and for the reasons given in the order passed today in the connected appeal i.e., SERTA 1/2022, list the matter on 19.05.2023.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J OCTOBER 17, 2022 / tr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PREM MOHAN CHOUDHARY Signing Date:04.11.2022 11:32:59