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Delhi High Court - Orders

Sharp Business Systems (India) Private ... vs Union Of India & Ors on 17 October, 2022

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                           $~15
                           *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +      W.P.(C) 6716/2021
                                  SHARP BUSINESS SYSTEMS (INDIA) PRIVATE LIMITED
                                                                                      ......Petitioner
                                                    Through:       Mr Anant Mann, Advocate.

                                                    versus

                                  UNION OF INDIA & ORS.                               ......Respondents
                                                    Through:       Ms Suhani Mathur, Advocate for Mr
                                                                   Harpreet Singh, Sr. Standing Counsel.

                                  CORAM:
                                  HON'BLE MR JUSTICE RAJIV SHAKDHER
                                  HON'BLE MS JUSTICE TARA VITASTA GANJU
                                                    ORDER

% 17.10.2022 [Physical Hearing/Hybrid Hearing (as per request)]

1. At request of Ms Suhani Mathur, and for the reasons given in the order passed today in the connected appeal i.e., SERTA 1/2022, list the matter on 19.05.2023.

RAJIV SHAKDHER, J TARA VITASTA GANJU, J OCTOBER 17, 2022 / tr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PREM MOHAN CHOUDHARY Signing Date:04.11.2022 11:32:59