Gauhati High Court
Haidar Ali vs Ibrahim Ali And 2 Ors on 11 May, 2023
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/3
GAHC010131612013
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/201/2013
HAIDAR ALI
S/O LATE ADIT ALI, R/O VILL. RAIMADHA, P.S.NALBARI, MOUZA-
UPORBARBHAG, DIST.NALBARI, ASSAM.
VERSUS
IBRAHIM ALI and 2 ORS.
S/O LATE ADIT ALI,R/O VILL. RAIMADHA, P.S. NALBARI, MOUZA-
UPORBARBHA, DIST. NALBARI, ASSAM.
2:MD. HASAN ALI
S/O MD. HAIDAR ALI
R/O VILL. RAIMADHA
P.S.NALBARI
MOUZA UPORBHAG
DIST. NALBARI
ASSAM.
3:SAMSER ALI
S/O LATE EUSUF ALI
4:MD. JALIL ALI
S/O LATE EUSUF ALI
BOTH ARE RESIDENTS OF VILL. RAIMADHA
P.S.NALBARI
MOUZA UPORBHAG
DIST. NALBARI
ASSAM
Page No.# 2/3
Advocate for the Petitioner : MR.A AHMED
Advocate for the Respondent : MR.L K BORAH
WITH
I.A. (Civil) No. 1248/2023
In
RSA No. 201/2013
WITH
I.A.(Civil) No. 4931/2023
(Filing Number)
In
RSA No. 201/2013
WITH
I.A.(Civil) No. 4932/2023
(Filing Number)
In
RSA No. 201/2013
WITH
I.A. (Civil) No. 4935/2023
(Filing Number)
In
RSA No. 201/2013
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
11.05.2023 Heard Mr. N. Alam, learned counsel appearing for the appellant. Except the I.A. (Civil) No. 1248/2023, the other Interlocutory Applications which are listed today do not have any Registration Number. They have their filing numbers only.
Therefore, the Registry is directed to register those Interlocutory Page No.# 3/3 Applications and list for orders on 15.05.2023.
JUDGE Comparing Assistant