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[Cites 0, Cited by 0] [Section 39(11)] [Section 39] [Entire Act]

State of Nagaland - Subsection

Section 39(11)(iv) in Rules for the Administration of Justice and Police in Nagaland

(iv)Slips for ammunition will be destroyed after verification by Deputy Commissioner or Assistant to the Deputy Commissioner, but not by the Sub-Inspector when he inspects the shops.