Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 12 in Calicut University Act, 1975

12. The Registrar.

(1)The Registrar shall be a whole time salaried officer of the University and shall be appointed by the Syndicate for such period and on such terms as may be prescribed by the Statutes.
(2)the Registrar shall exercise such powers and perform such duties as may be prescribed by the Statutes.
(3)Suits by or against the University shall be instituted by or against the Registrar.