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State of West Bengal - Section

Section 111 in West Bengal Municipal (Building) Rules, 2007

111. Floor Area Ratio (F.A.R.).

— (1) Permissible floor area ratio shall be as follows :—
Area of plot Floor Area Ratio
2 1.25
3 1.25
4 1.75
5 1.75
6 2.10
7 2.10
8 2.25
9 2.25
10 3.20
Permissible for institutional, industrial andCommercial Buildings. 2.75
Note.— For IT and ITES Buildings FAR of 5.9 shall be permitted. However, in such building minimum 80% of the built up space shall have to be utilized for IT or ITES activities and condition stipulated by the State Government or ULB has to be adhered to.Exemptions in calculation of FAR should be as per provisions laid down in Rule 53(b).Any plot specified in sub-rule (2) of rule 93, Floor Area Ratio shall be 1.35.Explanation.— Floor area ratio, for the purpose of this rule, is the ratio of the total area of all the floors including the areas of walls, passages, staircase blocks, sanitary blocks, etc. of a building and accessory buildings to the gross area of plot.