Section 5(2)(iii) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(iii) in Income Tax Rules, 1962

(iii)the machinery or plant is not used for the purpose of business of manufacture or production of any article or thing specified in the list in the Eleventh Schedule to the Act.

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Union of India - Subsection

Section 5(2)(iii) in Income Tax Rules, 1962