Section 21(2)(i) in Andhra Pradesh Co-Operative Societies Act, 1964

[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

(i)[ a society which has as its principal object the provision of employment to its members ; or [Substituted by Andhra Pradesh Act No. 14 of 1966.]

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