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Delhi High Court - Orders

Ntpc Tamil Nadu vs M/S Rpp Infra on 17 November, 2020

Author: C. Hari Shankar

Bench: C. Hari Shankar

                            $~8
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +     O.M.P. (COMM) 451/2020
                                  NTPC TAMIL NADU                              ..... Petitioner
                                               Through:             Mr. Adarsh Tripathi, Adv.

                                                      versus

                                  M/S RPP INFRA                                 ..... Respondent
                                                      Through:      Mr. Sanjeev Mahajan, Adv.

                                  CORAM:
                                  HON'BLE MR. JUSTICE C. HARI SHANKAR

                                               ORDER

% 17.11.2020 (Video-Conferencing)

1. Mr. Sanjeev Mahajan, learned counsel appears on behalf of the respondent. He submits that notice had been served on his client only a week ago. He seeks and is granted four weeks' time to file a reply with advance copy to learned counsel for the petitioner who may file rejoinder thereto, if any, within two weeks thereof.

2. Renotify on 27th January, 2021.

C. HARI SHANKAR, J.

NOVEMBER 17, 2020/aa Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:20.11.2020 13:48:46