Section 42(3)(b) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

(b)Demand directly or indirectly from the parents or guardians of a bride or bridegroom, as the case may be, any 'dowry'.

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