Bombay High Court
Mrs. Sneha Vipul Thakare vs Shri. Vipul Shantaram Thakare on 14 September, 2018
Author: A. M. Dhavale
Bench: A. M. Dhavale
(905)MCA-212-18.odt
Sarnobat
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
MISC. CIVIL APPLICATION NO. 212 OF 2018
________________________________________________________________
Office Notes, Office Memoranda of Coram,|
Appearances, Court's orders or directions | Court's or Judge's orders
and Registrar's orders |
__________________________________________________________________________________
None for the Applicant.
CORAM : A. M. DHAVALE, J.
DATE : SEPTEMBER 14TH, 2018.
PC.
. Issue notice to the respondent returnable on 26th October, 2018.
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