Delhi High Court - Orders
Saliya Begum @ Sarla vs Dhiyan Singh & Ors (The New India ... on 15 September, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~3-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(3)+ MAC.APP. 964/2016
SALIYA BEGUM @ SARLA ..... Appellant
Through: Ms.Aruna Mehta, Adv.
versus
DHIYAN SINGH & ORS (THE NEW INDIA ASSURANCE
CO LTD) ..... Respondents
Through: Mr.Ravinder Singh,
Ms.Raveesha Gupta, Mr.Arnav
Dasgupta, Advs. for R-3.
(4) MAC.APP. 411/2017
NEW INDIA ASSURANCE CO LTD ..... Appellant
Through: Mr.Ravinder Singh,
Ms.Raveesha Gupta, Mr.Arnav
Dasgupta, Advs.
versus
SALIYA BEGUM @ SARLA & ORS ..... Respondents
Through: Ms.Aruna Mehta, Adv. for R-1.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 15.09.2023
1. The learned counsels for the parties shall inspect the Court file and ensure that while making their submission, they shall refer the e- pagination of the Court record.
2. List on 22nd January, 2024.
NAVIN CHAWLA, J SEPTEMBER 15, 2023/Arya Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2023 at 21:44:32