Section 10 in Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011
10. [ Power to relax. [Added by Rajasthan Notification No. RERC/Secy/Regulation-95, dated 12.10.2012-Rajasthan Gazette Extraordinary Part 7 dated 7.11.2012, pages 117(2) to 117(3).]
The Commission may, for reasons to be recorded in writing, relax any of the provisions of these Regulations.]
