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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(2)(e) in Chhattisgarh Police Act, 2007

(e)Two Independent Members (persons of proven reputation for integrity and competence from any field such as academia, law, public administration, media err any other field), to be appointed by the State Government.