Bombay High Court
Vijay Kumar Sharma vs Union Of India, Thr. General Manager, ... on 25 November, 2016
Author: Swapna Joshi
Bench: Vasanti A. Naik, Swapna Joshi
1 wp6637.16.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO.6637 OF 2016
[Vijay Kumar Sharma .vs. Union of India and others]
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri A.B. Bambal, counsel for the petitioner.
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CORAM : SMT. VASANTI A NAIK AND
MRS. SWAPNA JOSHI, JJ.
DATED : NOVEMBER 25, 2016.
Heard.
Issue notice of final disposal to the respondents, returnable on 9.12.2016.
The petitioner is permitted to serve the respondents by speed post in addition to the regular mode of service.
JUDGE JUDGE
Gulande, PA
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