Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Haryana - Section Section 51 in The Punjab Excise Act, 1914 51. Police to aid excise officer. - All police officers are required to aid the excise officers in the due execution of this Act, upon request made by such excise officers.
