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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(7) in Punjab Self-Supporting Co-operative Societies Act, 2006

(7)The Board shall invite the Auditor in the annual general meeting at the expenses of the self-supporting co-operative society in respect of the matters relating to his duties and the audit done by him:Provided that an Auditor may be invited by the Board in any general meeting also where any matter relating to audit is to be discussed.