Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 64VB] [Entire Act] Union of India - Subsection Section 64VB(5) in The Insurance Act, 1938 (5)The Central Government may, by rules, relax the requirements of sub-section (1) in respect of particular categories in insurance policies.
