Section 37(3)(a) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(3)(a) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(a)extend the period of supersession for such further period as it may consider necessary but which period shall not in the aggregate be more than two years; or

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State of Maharashtra - Subsection

Section 37(3)(a) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002