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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Goa - Subsection

Section 66(13) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(13)The Examiners, on completion of assessment, shall return the answer books assigned to them alongwith the corresponding mark-lists to the Moderator and obtain acknowledgement in prescribed form by the end of every day.