Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79A(2)] [Section 79A] [Entire Act]

State of Gujarat - Subsection

Section 79A(2)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)any law for the time being in force, and