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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(5) in The Oil Mines Regulations, 2017

(5)The manager of a mine shall pay attention to, and cause to be carefully investigated, any specific representation or complaint that may be made to him in writing by a work person of the mine as to any matter affecting the environment or safety or health of persons in or about the mine.