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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(2)(xxx) in Bihar Special Survey and Settlement Act, 2011

(xxx)"Director, Land Records and Survey" means an officer appointed by the, State Government to represent the Directorate of Land Record and Survey, of the State government and to discharge functions and responsibility mentioned in the Act and Rules.]