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[Cites 0, Cited by 0] [Section 272] [Entire Act]

State of Maharashtra - Subsection

Section 272(3) in The Mumbai Municipal Corporation Act, 1888

(3)[Every such communication pipe and fitting thereon shall vest] [These words were substituted for the original by Bombay 5 of 1938, Section 24(b).] in the Corporation and be maintained at the charge of the municipal fund as a municipal water work.