Section 43(3) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
(3)Every officer or other employee, transferred to the University from the existing University, shall, on and from the commencement of this Act, hold his office or service in the same rank or designation in the University on the same terms and conditions and with the same rights to pension, provident fund, gratuity and other matters, as would have been admissible to him, if the existing University had not been re-organized.
