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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Odisha - Subsection

Section 70(2) in The Orissa Co-operative Societies Act, 1962

(2)The Registrar may withdraw any reference transferred under Clause (b) of Sub-Section (1) or referred under Clause (c) of the said sub-section and decide it himself or transfer the same to another person so invested or to another Arbitrator so appointed.