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[Cites 0, Cited by 0] [Section 775] [Entire Act]

State of Uttar Pradesh - Subsection

Section 775(4) in Rules under the United Provinces Excise Act, 1910

(4)In the case of "obscured" spirit exported to other States under bond, the degree of obscuration must be noted on the pass P.D. 25 in column 7 and in column 9 of Form P.D. 27 immediately below the apparent strength indicated by the hydrometer in the final proof before issue.