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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(3) in The M.P. Cinemas (Regulation) Rules, 1972

(3)Any electric light pendants or brackets in the auditorium and front of the house generally shall be ait least 8 feet above the floor to the lowest projecting part of the fittings. No electrical fitting or apparatus of any description shall be so fixed or arranged as to interfere at any time with the proper working of the safety curtain.