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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Uttarakhand - Subsection

Section 107(2)(c) in Uttarakhand Co-Operative Societies Act, 2003

(c)in all bills of exchange, promissory notes, endorsements, cheques and orders for money it signs or that are signed on its behalf.