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State of Andhra Pradesh - Section

Section 53 in Andhra Pradesh Farmers Management of Irrigation Systems Rules

53.

At the end of the poll, the Election Officer shall arrange forthwith, the counting of votes polled for the contesting candidates for President and Members Managing Committee separately and declare the candidates as elected, as follows :
(i)the candidate who secured the highest number of votes polled, for the post of President, as elected to the post of President of that Distributory Committee; and
(ii)the candidates who secured the highest number of votes polled in the descending order as elected to the posts of Member Managing Committee to the extent of the strength of the Managing Committee in that Distributory Committee.