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State of Bihar - Section

Section 7 in Bihar Inter-State Tourist Vehicles Rules, 1969

7. Special Rules for drivers and conductors of tourist vehicles.

(1)The drivers of a tourist vehicle shall -
(a)wear a khaki or a white uniform consisting of long trousers and a bush shirt or coat having two pockets, with the letter T sewn on the left-hand pockets of the bush shirt or coat;
(b)posses at least an elementary knowledge of the mechanism and maintenance of the vehicle he drives;
(c)have a working knowledge of Hindi and English:
Provided that where the driver is accompanied by a conductor having a working knowledge of either or both the languages, it shall not be necessary for the driver to possess a working knowledge of that language or, as the case may be, of those languages.
(2)The conductor, if any, of a tourist vehicle shall wear the same uniform as a driver is required to wear under sub-rule (1).