Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 52A in Nagpur Improvement Trust Act, 1936 52A. [ Power to make and perform contracts. [Inserted by section 17 of C. P. and Berar Act XXXIV of 1949.] - The Trust may enter into and perform all such contracts as it may consider necessary or expedient for carrying out any of the purposes of the Act.]
