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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(a) in Bihar Preservation and Improvement of Animals Act, 1955

(a)to give immediate information to the nearest Veterinary Officer or to the nearest police-station of the commission of any offence or of the intention or preparation to commit; any offence punishable under this Act which may come to their knowledge;