Section 89(3) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006
(3)Nomination of non official members :(a)Nomination of the non official members of District Advisory Board shall be made by the concerning Collector of the district.(b)The tenure of the Non Official members shall be for a period of 3 years. The non official member may be terminated by the Collector after giving reasonable opportunity.
