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[Cites 0, Cited by 0] [Section 42(7)] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(7)(a) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(a)for the first 120 days of any period of such leave including a period of such leave granted under sub-rule (5) be equal to leave salary while on earned leave; and