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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(40) in The Orissa Reduction and Remissions of Court-fees Order, 1943

(40)to remit the fee chargeable on applications made by districts and warehouse-keepers to the Excise Officer in-charge of the distillery or warehouse for the issue of a permit for the transport of country spirit;