Allahabad High Court
Yogendra Singh Rana And 6 Others vs State Of U.P. And 5 Others on 7 July, 2020
Author: Ramesh Sinha
Bench: Bala Krishna Narayana, Ramesh Sinha, Pankaj Bhatia
HIGH COURT OF JUDICATURE AT ALLAHABAD Court No. - 91 Case :- SPECIAL APPEAL No. - 1133 of 2018 Appellant :- Yogendra Singh Rana And 6 Others Respondent :- State Of U.P. And 5 Others Counsel for Appellant :- Siddharth Khare,Shiv Kumar Maurya,Shri Ashok Khare Counsel for Respondent :- C.S.C.,Kailash Singh Kushwaha,Seemant Singh Hon'ble Bala Krishna Narayana,J.
Hon'ble Ramesh Sinha,J.
Hon'ble Pankaj Bhatia,J.
Dismissed.
For order, see order of date passed on Review Petition No.- 3 of 2019 in WRIT - A No. - 21453 of 2018 (Ravi Shanker Tiwari And 3 Others).
Order Date :- 7.7.2020 Puspendra (Bala Krishna Narayana,J.) (Ramesh Sinha,J.) (Pankaj Bhatia,J.)