Section 6 in The Orissa Glanders and Farcy Rules, 1941
6. Seizure and isolation of horses in contact with a diseased horse.
- Any horse which has been in the same field, building or place or in contact with a diseased horse may, at the discretion of the Inspector, be seized by him and isolated for the purpose of observation by a veterinary practitioner and for test, should he deem it necessary.
