Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Assam - Subsection Section 102(a) in Civil Suit Rules (Assam) (a)of carrying on any suit or appeal in which the Government is a party, or of which the Government undertakes the defence;
