Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Mizoram - Subsection Section 8(h) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006 (h)The sponsor shall recruit adequate teaching staff fulfilling requisite criteria laid down by the UGC from time to time.
