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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(c) in The Karnataka Homeopathic Practitioners Act, 1961.

(c)"homoeopathy" means the system of medicine founded by Dr. Hahnemann and includes the allied branches of Biochemistry founded by Dr. Schussler and the expression "homoeopathic" shall be construed accordingly;