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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(3) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(3)During the period of the authority of the State Government shall extend to give directions to the said University to observe such cannons of financial propriety as may be specified in the direction and to give such other directions as the State Government may deem necessary and adequate for the purpose.