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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(4) in Rajiv Gandhi University of Health Sciences Act, 1994

(4)The Vice- Chancellor shall convene meetings of the Senate, the Syndicate and the Academic Council and he may by order in writing, delegate the power of convening any of the said meetings to any of the officer of the University. He shall be the ex- officio Chairman of the Syndicate, Academic Council and Finance Committee and preside over the committee in the absence of the Chancellor.