Section 2 in U.P. (Suspension Of Sentence Of Prisoners) Rules, 2007
2. Definitions.
- In these rules, unless the context otherwise requires,-(i)"Commissioner" means Divisional Commissioner.(ii)"Governor" means the Governor of the Uttar Pradesh.(iii)"Government" means the State Government of Uttar Pradesh.(iv)"State" means the State of the Uttar Pradesh.(v)"Form" means form operated to these rules.
